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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)lay down the duties of all officers and servants of, or holding office under the Zilla Parishad in accordance with rules made by the State Government;