Chattisgarh High Court
Ajay Yadav @ Konda vs State Of Chhattisgarh 42 Cra/441/2001 ... on 25 September, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCRC No. 7106 of 2018
Ajay Yadav @ Konda Versus State Of Chhattisgarh
1
25.09.2018
Heard.
Admit.
Call for case diary. List thereafter for final hearing in due course.
Sd/-
Sharad Kumar Gupta Judge kkd