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Chattisgarh High Court

Ajay Yadav @ Konda vs State Of Chhattisgarh 42 Cra/441/2001 ... on 25 September, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                 MCRC No. 7106 of 2018
                      Ajay Yadav @ Konda Versus State Of Chhattisgarh

      1

25.09.2018

Heard.

Admit.

Call for case diary. List thereafter for final hearing in due course.

Sd/-

Sharad Kumar Gupta Judge kkd