Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2) in Bihar Land Tribunal Rules, 2010

(2)The State Government will make available to the Tribunal the services of the officers and employees against the post created for the Tribunal.