Section 3(d) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002
(d)no person including a specialist in the field of infertility shall conduct or cause to be conducted or aid in conducting by himself or through any other person, a preconception sex selection technique on a woman or a man or on both or on any tissue, conceptus, fluid or gametes derived from either or both of them.
