Rajasthan High Court - Jodhpur
Chhattra Singh Chouhan vs Shri Alok Meena on 24 July, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 207/2020 Chhattra Singh Chouhan
----Petitioner Versus Shri Alok Meena
----Respondent For Petitioner(s) : Mr. PC Sharma For Respondent(s) :
JUSTICE DINESH MEHTA Order 24/07/2020 Issue notice to the respondents, returnable within six weeks.
(DINESH MEHTA),J 49-AArora/-(Downloaded on 24/07/2020 at 09:08:26 PM)
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