Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of West Bengal - Subsection Section 155(l) in Police Regulations, Calcutta, 1968 (l)Property pending disposal at the end of the year shall be carried forward to the next year's list and shown in red ink.
