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Bombay High Court

Evonik India Private Limited vs Paramount Minerals And Chemicals ... on 17 January, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                     1/1                     16 ARBPL-32147-22.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION
            ARBITRATION PETITION (L) NO.32147 OF 2022


Evonik India Private Limited                      ..     Petitioner
                       Versus
Paramount          Minerals      &    Chemicals   ..     Respondent
Limited


                                           ...

Mr.Kedar Wagle and Mr.Sagar Wagle i/b Ms.Riddhi Pandit for the
Petitioner.
Mr.Malcolm Siganporia with Mr.Paras Gosar and Ms.Kinjal
Kakkad i/b Mr.Jayesh R. Vyas for the Respondent.
                                           ...

                          CORAM: BHARATI DANGRE, J.

DATED : 17th JANUARY, 2023 P.C:-

Since the respondent seeks some time to fle reply, re-notify to 01/02/2023.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 18:39:50 :::