Bombay High Court
Evonik India Private Limited vs Paramount Minerals And Chemicals ... on 17 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 16 ARBPL-32147-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION (L) NO.32147 OF 2022
Evonik India Private Limited .. Petitioner
Versus
Paramount Minerals & Chemicals .. Respondent
Limited
...
Mr.Kedar Wagle and Mr.Sagar Wagle i/b Ms.Riddhi Pandit for the
Petitioner.
Mr.Malcolm Siganporia with Mr.Paras Gosar and Ms.Kinjal
Kakkad i/b Mr.Jayesh R. Vyas for the Respondent.
...
CORAM: BHARATI DANGRE, J.
DATED : 17th JANUARY, 2023 P.C:-
Since the respondent seeks some time to fle reply, re-notify to 01/02/2023.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 18:39:50 :::