Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Assam - Subsection Section 174(2) in Instructions Relating to Liquor (2)Verification of sale proceeds. - The Superintendent of Excise should verify the stock and the sums credited as sale-proceeds during his inspection of the Excise office.