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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(j) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(j)"vacant land" means any State land which is not occupied by any person and in respect of which there is no existing lease or grant made by any competent authority.]