Himachal Pradesh High Court
Lachhman Ram vs . Vijay Ram & Ors on 27 June, 2023
Author: Virender Singh
Bench: Virender Singh
Lachhman Ram Vs. Vijay Ram & ors .
RSA No. 143 of 2023 27.6.2023 Present: Mr. Pankaj Chaudhary, Advocate vice Mr. Arun Sehgal, Advocate, for the appellant.
Mr. Malay Kaushal, Advocate, for respondent No. 1.
Notice. Mr. Malay Kaushal, Advocate appears and waives service of notice on behalf of respondent No. 1.
Notice be issued to respondents No. 2(i), to 2(v), on steps being taken within a week, returnable for 1.8.2023.
(Virender Singh) Judge June 27, 2023 (kalpana) ::: Downloaded on - 27/06/2023 20:39:32 :::CIS