Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 52] [Entire Act] State of Maharashtra - Subsection Section 52(c) in The Maharashtra Stamp Act, 1958 (c)that they were so purchased within the period of [six months] [These words were substituted for the word 'one year' by Maharashtra 18 of 1989, Section 7(2), (w.e.f. 1-12-1989).] next preceding the date on which they were so delivered:
