Section 1 in The Vegetable Oil Products Control Order, 1947
1.
(i)This Order may be called the Vegetable Oil Products Control Order, 1947.(ii)It extends to the whole of India [* * *] [Words 'except the State of Jammu and Kashmir' shall be omitted by Notification No G.S.R. 885 (E), dated 12th December, 1983.].(iii)It shall come into force at once.
