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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2)(ii) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(ii)Date, place, nature and reasons of the accident with clear indication as to whether it occurred in course of employment;