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Calcutta High Court (Appellete Side)

Rakhi Mandal vs Eastern Coalfields Ltd. & Ors on 20 September, 2010

Author: Tapen Sen

Bench: Tapen Sen

.9.2010
                         W.P. 19920(W) of 2009

                    Rakhi Mandal ... Petitioner
                               -Vs-
             Eastern Coalfields Ltd. & Ors. ... Respondents

For the Petitioner : Mr. Priyabrata Ghosh.

This case has been listed at the instance of Mr. Priyabrata Ghosh, learned Counsel appearing for the Petitioner, who submits that in spite of the Order dated 30.3.2010, the Respondents have not yet filed any Affidavit-in-opposition and he, therefore, prays that the Writ Petition be placed for hearing.

Let this case be listed for hearing in the week beginning 8th November, 2010.

( Tapen Sen, J. ) AKD