Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Vi vs Nec Technologies India Pvt Ltd on 5 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.10 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.200/2018
(Arising out of impugned final judgment and order dated 11-07-2017
in ITA No. 494/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX VI Petitioner(s)
VERSUS
NEC TECHNOLOGIES INDIA PVT LTD Respondent(s)
( IA No.12022/2018-CONDONATION OF DELAY IN FILING)
Date : 05-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Parthiv K. Goswami, Adv.
Ms. Shridha Deshmukh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No.720/2018.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.02.06 16:08:33 IST Reason: