Delhi High Court - Orders
Morgan Securities And Credits Pvt Ltd vs Bpl Limited & Ors on 8 November, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 498/2022, CRL.M.A. 20589/2023 -340 Cr.P.C. (P).
I.A. 11404/2022 -Int. relief, I.A. 10591/2023 -O-1,R-10 (D-3)
MORGAN SECURITIES AND CREDITS PVT LTD ..... Plaintiff
Through: Mr.Simran Mehta with Mr.Amit
Ranjan Singh, Advs.
versus
BPL LIMITED & ORS. ..... Defendant
Through: Mr.Rohan Batra with Ms.Sonali
Malik, Mr.Harsh V Arura, Advs for D-2.
Mr.Shankh Sengupta with Ms.Varuna Bharale,
Mr.Ribhu Garg, Mr.Kartikeya Yadav, Advs for D-
3, 7 & 8.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 08.11.2023
1. Learned counsel for the plaintiff requests for an adjournment.
Though the request is opposed by the other side, in the interest of justice, hearing is deferred.
2. List on 09.01.2024, on which date the Court will endeavour to take up the plaintiff's pending application being I.A. 11404/2022 for consideration.
REKHA PALLI, J NOVEMBER 8, 2023 sr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 01:37:31