Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 11 November, 2024
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
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Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shashank Shekhar
For the Respondent/s : Mr. Advocate General
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
4 11-11-2024Learned counsel for the respondent-State seeks further time for filing counter-affidavit.
2. Post this matter on 02.12.2024.
(A. Abhishek Reddy, J) Ayush/-
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