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Patna High Court - Orders

Promark Techsolutions Private Ltd. vs The State Of Bihar on 11 November, 2024

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.2677 of 2024
                  ======================================================
                  Promark Techsolutions Private Ltd.

                                                                        ... ... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Mr. Shashank Shekhar
                  For the Respondent/s   :       Mr. Advocate General
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

4    11-11-2024

Learned counsel for the respondent-State seeks further time for filing counter-affidavit.

2. Post this matter on 02.12.2024.

(A. Abhishek Reddy, J) Ayush/-

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