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Supreme Court - Daily Orders

Ajith Kumar, A And Ors. Etc. vs The State Of Karnataka And Ors. Etc. on 20 October, 2016

Bench: Anil R. Dave, A.M. Khanwilkar

     ITEM NO.809                             COURT NO.2               SECTION IVA

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).30779-30783/2016

     AJITH KUMAR, A AND ORS. ETC.                                     Petitioner(s)

                                                   VERSUS

     THE STATE OF KARNATAKA AND ORS. ETC.                             Respondent(s)

     Date : 20/10/2016 These petitions were mentioned today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)                 Mr. Ranbir Singh Yadav,Adv.(Mentioned by)


     For Respondent(s)


                            UPON being mentioned the Court made the following
                                               O R D E R

List the matters on 28th October, 2016, before the Special Bench.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Mentioning slip is attached with R/P.) Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.10.22 13:23:48 IST Reason: