Supreme Court - Daily Orders
Ajith Kumar, A And Ors. Etc. vs The State Of Karnataka And Ors. Etc. on 20 October, 2016
Bench: Anil R. Dave, A.M. Khanwilkar
ITEM NO.809 COURT NO.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30779-30783/2016
AJITH KUMAR, A AND ORS. ETC. Petitioner(s)
VERSUS
THE STATE OF KARNATAKA AND ORS. ETC. Respondent(s)
Date : 20/10/2016 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Ranbir Singh Yadav,Adv.(Mentioned by)
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List the matters on 28th October, 2016, before the Special Bench.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Mentioning slip is attached with R/P.) Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.10.22 13:23:48 IST Reason: