Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 54 in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018 54. Savings.-Unless otherwise expressly provided in this Act, no provision of this Act shall affect a medical practitioner other than an Electropath registered under thisAct.
