Section 238(1)(p) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(p) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(p)all matters similar to those set forth in clauses (e) to (o) or in respect of which power to make regulations is conferred expressly or by implication in this Act and not otherwise provided for in this sub-section; and

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State of Uttar Pradesh - Subsection

Section 238(1)(p) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961