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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(23) in Orissa Municipal Act, 1950

(23)"Platform" means any structure which is placed on or covers or projects over any road or any open drain;[(23-a) "Population" means the population as ascertained at the last preceeding census of which the relevant figures have been published] [Inserted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.];