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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(xxix) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxix)Every open shelter shall submit a monthly report in Form XIX to the Committee as well as to the District Child Protection Unit regarding the children availing the services in the Open Shelter;