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State of Assam - Section

Section 91 in Instructions Relating to Liquor

91. Register of receipts and deliveries.

- Every Excise Officer in charge of a warehouse must keep up a register of receipts into and a register of deliveries from the warehouses in Form No. 8 of the Schedule referred to above the, balance must be initialled by the officer in charge of the warehouses every time he receives or issues ganja.