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[Section 26]
[Entire Act]
State of Odisha - Subsection
Section 26(1) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990
| Face value of the stamp or the stamped paper | Rate of discount | |
| At headquarters of Treasuries/ Spl. Treasuries/Sub-Treasuries | At other places | |
| (1) | (2) | (3) |
| All stamps except Court-fee and copy stamps, | ||
| Up to Rs 50 each | 4% | 5% |
| Exceeding Rs. 51, but not exceeding Rs. 250 each | 2% | 3% |
| Exceeding Rs. 251, but not exceeding Rs. 1,000 each | 2% | 2.50% |
| Exceeding Rs. 1,000 each, but not exceeding Rs. 50,000 each | 0.50% | 0.50% |
| Court-Fee and copy stamps | 1.50% | 2.50% |