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[Cites 1, Cited by 2]

Karnataka High Court

M/S Hindustan Steel Allied Industries vs The Asst Labour Commissioner on 29 July, 2010

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

, 1 V
IN THE HIGH COURT OF' KARNATAKA AT BANGALORE)

DA'l"EI") THIS THE 29w DAY OF JULY 

BEFORE

THE HONBLE MR.JUs'1'1ch:»hA.M zv1461}iA§:~«RE:'j;{)YV_V k 

WRIT PETITION N0. /":2.%(x)1o {L;»RES) VA  

BETWEEN:

W5. Hir1dusta1'1 Steel .19.&"11i€".:1 '1'k}'C1'{,i<§5T;'»fiiLF$,
A~0(-5, HMT Inciustriéii*Es3tat¢}. }   
Ba.ngaI01"e~w 560031. ' ' A

V A' 3 «  % ...PE3'I'ITIONER
[By  G. S.'--"ifEa._111T'3u'::__Adv'.)-

AND:  % % A

_§f1;he AS517'.  Commissioner.
" ~--.  Ké.i1"I?rI1"§.k£-1 Bl1ei\?éi1'1.

., 2 V I331':1j1e;'gl1_a1t't.a1 Road.
f','.~_z_.i1~1,gei;I(3:7c_j..~w 560029.

 Smt.   Pawaihy.

AA '*~._Be111ga'11o1-9 W 580013.

" Qijx;/;11*t',c1~.1'.9 No. N./L381.
BEL Colony. Jatlahzllli Post.

 RESPONDENTS

.I§(By Sri Jag..§adis11 ML:1'1d21ragi. AGA for R1 Sri S. B. ML1kkannapp'c1. Adv. for R2) M g, = 3' This we is filed under Articles 226 of the C0nstit'ut,ion of India prayirig to §M"c['c1.é;'§::s.};" :..V___th_e irnpugned order dt. 30/7/2008 passed \»vhiiChb is produced and marked as Arj.'nE§X'.'A.a.nd.; «. V This W.P. is ('(.>11iii:1g___§_'():'1 i'm._' '01'de1js70-i;hVis dai;y."iih'e; Court made the i'0Iiowi1'1g.__§: "

0 R-'x"):..E~R"-n._ The order (it. impugned in this pet.it;i()'11'Kis1' At.V1'ie'-Cdntrolling Authority L.:nde__r the P21'y:*r1_Ve2'r1t'0ffG1_"2tt.i1it'y Act, 1972, against which the 13et'itii_<)iiei*xi1;i's;'a= l':'i;'§:,fwi1'I. of appeal before the Appellate A'l;l§:'1>!1'i01fit.y &tl1"d.:V'ChC"'f,C'-1C()l'{E I decline to interfere in the » 1'mg1tte1*A.at«_thi_s stage. Reserving iiberty to the petitioner '--t,t)=»'questfisinr the order in appeati. subject to laws of [iI}'1iT;8iEHV(')Iv1, this petition is reject.ed. sd/-3 IUDGE.