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[Cites 0, Cited by 1] [Section 100(2)] [Section 100] [Entire Act]

State of Himachal Pradesh - Subsection

Section 100(2)(c) in The Himachal Pradesh Panchayati Raj Act, 1994

(c)if so authorized by the Government, any other tax, duty or cess which the Legislative Assembly of Himachal Pradesh has power to levy: