Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7) in The Bureau Of Indian Standards Act, 2016

(7)"conformity assessment" means demonstration that requirements as may be specified relating to an article, process, system, service, person or body are fulfilled;