Himachal Pradesh High Court
Minka Ram vs . Hukam Chand & Others on 23 January, 2023
Author: Virender Singh
Bench: Virender Singh
Minka Ram vs. Hukam Chand & others CMPMO No. 49 of 2023 23.01.2023 Present: Mr. Romesh Verma, Sr. Advocate, with Ms. Shruti Sharma, Advocate, for the petitioner.
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CMPMO No.49 of 2023 Issue notice to the respondents, returnable on 07.03.2023, on taking steps within one week.
List on 7th March, 2023.
CMP No. 1014 of 2023 r Notice in the aforesaid terms.
List alongwith the main petition on the date fixed.
Till then, further proceedings, pending in the Court of learned Civil Judge, Jogindernagar, District Mandi, H.P., in Civil Suit No. 200 of 2021, titled Minka Ram vs. Hukam Chand & others, are ordered to be stayed.
( Virender Singh ) Vacation Judge 23rd January, 2023 (virender) ::: Downloaded on - 23/01/2023 20:31:45 :::CIS