Gauhati High Court
Archana Das vs Heramba Kumar Das on 22 September, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/2
GAHC010239862023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Mat.App./66/2023
ARCHANA DAS
D/O SHRI SAMIRAN DAS,
R/O BAGHMARA,
P.O.- BAGHMARA BAZAR, P.S.- PATACHARKUCHI,
DIST.- BAJALI, ASSAM, PIN- 781328.
VERSUS
HERAMBA KUMAR DAS
S/O SRI KAMINI MOHAN DAS,
R/O BAGHMARA,
P.O.- BAGHMARA BAZAR,
P.S.- PATACHARKUCHI, DIST.- BAJALI, ASSAM, PIN- 781328.
OFFICE ADDRESS- SHRI HERAMBA KUMAR DAS,
NO. 14684931 CEN, 605 EME BN, C/O.99 APO, HQ 51 SUB- AREA, THROUGH
ZILA SAINIK BOARD, BARPETA, PIN- 781301.
Advocate for the Petitioner : MR. P BORDOLOI, MR K J SAIKIA,MS M NIROLA
Advocate for the Respondent : MR. K K HANDIQUE (R-1), MR. M KALITA(R-1),MR D
SHARMA(R-1)
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 22.09.2025 After hearing the learned counsel of both sides, it is hereby directed that Page No.# 2/2 this case shall be placed before the Gauhati High Court Mediation Centre for mediation.
Both sides are directed to appear before the Gauhati High Court Mediation Centre on 14th October, 2025 for receiving further orders.
JUDGE Comparing Assistant