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Gauhati High Court

Archana Das vs Heramba Kumar Das on 22 September, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                            Page No.# 1/2

GAHC010239862023




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Mat.App./66/2023

            ARCHANA DAS
            D/O SHRI SAMIRAN DAS,
            R/O BAGHMARA,
            P.O.- BAGHMARA BAZAR, P.S.- PATACHARKUCHI,
            DIST.- BAJALI, ASSAM, PIN- 781328.



            VERSUS

            HERAMBA KUMAR DAS
            S/O SRI KAMINI MOHAN DAS,
            R/O BAGHMARA,
            P.O.- BAGHMARA BAZAR,
            P.S.- PATACHARKUCHI, DIST.- BAJALI, ASSAM, PIN- 781328.
            OFFICE ADDRESS- SHRI HERAMBA KUMAR DAS,
            NO. 14684931 CEN, 605 EME BN, C/O.99 APO, HQ 51 SUB- AREA, THROUGH
            ZILA SAINIK BOARD, BARPETA, PIN- 781301.

Advocate for the Petitioner   : MR. P BORDOLOI, MR K J SAIKIA,MS M NIROLA

Advocate for the Respondent : MR. K K HANDIQUE (R-1), MR. M KALITA(R-1),MR D
SHARMA(R-1)




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 22.09.2025 After hearing the learned counsel of both sides, it is hereby directed that Page No.# 2/2 this case shall be placed before the Gauhati High Court Mediation Centre for mediation.

Both sides are directed to appear before the Gauhati High Court Mediation Centre on 14th October, 2025 for receiving further orders.

JUDGE Comparing Assistant