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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(c) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(c)The Jagir Commissioner will invite applications wit hin a specified time from Jagir Employees who wish to be considered for absorption in State Service. The applications will be required to be submitted to the Collector.