Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(7) in Bihar Education Code, 1961

(7)He is required to assist the teachers by personnel co-operation and guide in solving their problems and handicaps. He shall guide and assist in the assessment of the pupils of. the schools under his charge according to the instructions issued, from time to time.