Supreme Court - Daily Orders
Pratibha Singh vs Union Of India on 24 November, 2014
Bench: Kurian Joseph, Prafulla C. Pant
ITEM NO.20 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2014
CC No.18666/2014
(Arising out of impugned final judgment and order dated 20/05/2014
in WP No. 27963/2014 passed by the High Court Of Judicature at
Allahabad)
PRATIBHA SINGH Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 24/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr.Barun Kumar Sinha, Adv.
Ms. Pratibha Sinha, Adv.
Mr. Rajeev Ranjan Pathak, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(USHA BHARDWAJ) (SAROJ SAINI) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.11.25 13:15:24 IST Reason: