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[Entire Act]
Union of India - Section
Section 74 in The Indian Post Office Rules, 1933
74.
In addition to the postage and the fee for registration the following further fees shall be charged for insurance:-| When thevalue insured does not exceed Rs. 200/- | Rs.10/- |
| For everyadditional Rs. 100/- or fraction thereof in excess of Rs. 200/- | Rs.6/- |