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Gujarat High Court

Parimal Textiles & 2 vs Union Of India & 2 on 28 June, 2017

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, A.G.Uraizee

                   C/SCA/8940/2017                                               ORDER



                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                      SPECIAL CIVIL APPLICATION NO. 8940 of 2017
                                               With
                       SPECIAL CIVIL APPLICATION NO. 8967 of 2017
                                               With
                       SPECIAL CIVIL APPLICATION NO. 8968 of 2017
                                               With
                       SPECIAL CIVIL APPLICATION NO. 8969 of 2017
                                                TO
                       SPECIAL CIVIL APPLICATION NO. 8971 of 2017
                                               With
                       SPECIAL CIVIL APPLICATION NO. 9498 of 2017
                                               With
                       SPECIAL CIVIL APPLICATION NO. 9499 of 2017
                                                TO
                       SPECIAL CIVIL APPLICATION NO. 9501 of 2017
         ================================================================
                                  PARIMAL TEXTILES & 2....Petitioner(s)
                                                  Versus
                                  UNION OF INDIA & 2....Respondent(s)
         ==============================================================================
         Appearance:
         AMAL PARESH DAVE, ADVOCATE for the Petitioner(s) No. 1 - 3
         MR PARESH M DAVE, ADVOCATE for the Petitioner(s) No. 1 - 3
         CHINTAN H DAVE, ADVOCATE for the Respondent(s) No. 1 - 3
         ================================================================
          CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
                 and
                 HONOURABLE MR.JUSTICE A.G.URAIZEE

                                       Date : 28/06/2017
                                         ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) At the request of Mr. Dave, learned advocate for the petitioner, put up on 18th July, 2017.

(S.R.BRAHMBHATT, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Wed Aug 16 09:51:42 IST 2017 C/SCA/8940/2017 ORDER (A.G.URAIZEE,J) Manoj Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Aug 16 09:51:42 IST 2017