Gujarat High Court
Parimal Textiles & 2 vs Union Of India & 2 on 28 June, 2017
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/SCA/8940/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8940 of 2017
With
SPECIAL CIVIL APPLICATION NO. 8967 of 2017
With
SPECIAL CIVIL APPLICATION NO. 8968 of 2017
With
SPECIAL CIVIL APPLICATION NO. 8969 of 2017
TO
SPECIAL CIVIL APPLICATION NO. 8971 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9498 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9499 of 2017
TO
SPECIAL CIVIL APPLICATION NO. 9501 of 2017
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PARIMAL TEXTILES & 2....Petitioner(s)
Versus
UNION OF INDIA & 2....Respondent(s)
==============================================================================
Appearance:
AMAL PARESH DAVE, ADVOCATE for the Petitioner(s) No. 1 - 3
MR PARESH M DAVE, ADVOCATE for the Petitioner(s) No. 1 - 3
CHINTAN H DAVE, ADVOCATE for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 28/06/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) At the request of Mr. Dave, learned advocate for the petitioner, put up on 18th July, 2017.
(S.R.BRAHMBHATT, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Wed Aug 16 09:51:42 IST 2017 C/SCA/8940/2017 ORDER (A.G.URAIZEE,J) Manoj Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Aug 16 09:51:42 IST 2017