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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(viii) in The Maharaja Sayajirao University of Baroda Act, 1949

(viii)One Principal of the constituent college elected by the Senate from amongst the Principals of the constituent colleges in the manner specified in the Statutes;