Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Prohibition of Ragging in All Educational Institutions Rules, 2002 1. Short title: - These rules may be called the Andhra Pradesh Prohibition of Ragging in all Educational Institutions Rules, 2002.
