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Calcutta High Court

Cpa Consultancy Services Private Ltd vs Cpa Consultancy Serv. Pvt. Ltd. Emp. ... on 3 October, 2024

OD-9

                                   ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE




                               CS/862/1991
                   CPA CONSULTANCY SERVICES PRIVATE LTD.
                                   -VS-
                 CPA CONSULTANCY SERV. PVT. LTD. EMP. UNION




 BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date: October 3, 2024.

The Court: None appears on call.

The instant suit is pending since 1991. It appears that the plaintiff is not interested in proceeding with the suit.

The suit stands dismissed for default. Interim order, if any, stands vacated.

(BIBHAS RANJAN DE, J.) tk