Central Administrative Tribunal - Delhi
Kanchan Swami vs Central Railway on 19 September, 2024
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O.A. No.2487/2024
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No.2487/2024
Thursday, this the 19th day of September, 2024
Hon'ble Mr. Justice Ranjit More, Chairman
Hon'ble Mr. Sanjeeva Kumar, Member (A)
Kanchan Swami
d/o Sh. Sahabram Swami
r/o Ward No.4, Master Colony
Lunkaransar, Bikaner
Rakasthan - 334603
...Applicant
(By Advocate: Ms. Ritu Rastogi)
Versus
1. Union of India through Secretary
Ministry of Railways
Rail Bhawan, 256-A, Raisina Road
Rajpath Area, Central Secretariat
New Delhi - 110 001
2. Ministry of Youth & Sports
Through Secretary (Deptt. Of Sports)
Shastri Bhawan, C Wing
Dr. Rajendra Prasad Road
New Delhi - 110 001
3. Northest Frontier Railway
Through its General Manager
NFRSA, Indoor Stadium, Maligaon
Guwahati, Assam 781 011
4. Sr. Personal Officer (Recruitment)
NFRSA, Indoor Stadium, Maligaon
Guwahati, Assam 781 011
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O.A. No.2487/2024
5. Ms. Elakkiya. K,
D/o Shri Krishnamoorthy. S,
r/o 19/14, North Streeet
Pattanam, Rasipuram
Namakkal, Tamilnadu
...Respondents
(Mr. Jalaj Aggarwal, Advocate)
O R D E R (ORAL)
Mr. Justice Ranjit More:
Learned counsel for the applicant, in the light of order dated 17.05.2024 passed in PT No. 122/2024, submits that she has filed fresh OA at Jodhpur Bench 476/2024, inasmuch as, the cause of action arose within the jurisdiction of the Jodhpur Bench. In the light of above, she seeks leave to withdraw this OA. Leave granted. OA No. 2487/2024 stands disposed of.
( Sanjeeva Kumar ) ( Justice Ranjit More ) Member (A) Chairman gm