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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Andhra Pradesh Lokayukta Act, 1983

(2)every Mayor [every Deputy Mayor and elected members] [Inserted by Act No. 11 of 2011, dated 18.4.2011.] of a Municipal Corporation constituted by or under the relevant law for the time being in force;