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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(b) in Police Regulations, Bengal , 1943

(b)Subject to any restriction imposed by these regulations, the Superintendent may at his discretion employ an Additional Superintendent on any duty and may delegate to him the power to dispose of any particular item of work, which is relatively less important and of which the Superintendent can be relieved without, in any degree whatsoever, diminishing his authority or responsibility.