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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Sikkim - Subsection

Section 34(2)(h) in Sikkim Prohibition of Beggary Act, 2004

(h)the management and discipline of persons detained in a Receiving Centre or Certified Institution including the imposition of manual or other work and the awarding of punishment for breach of any rule made under this clause;