Gujarat High Court
Krineshbhai Natvarlal Patel vs State Of Gujarat on 11 January, 2021
Author: B.N. Karia
Bench: B.N. Karia
R/SCR.A/7398/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 7398 of 2020
With
R/SPECIAL CRIMINAL APPLICATION NO. 7051 of 2020
With
R/SPECIAL CRIMINAL APPLICATION NO. 6648 of 2020
With
R/SPECIAL CRIMINAL APPLICATION NO. 7194 of 2020
With
R/SPECIAL CRIMINAL APPLICATION NO. 7355 of 2020
With
R/SPECIAL CRIMINAL APPLICATION NO. 7370 of 2020
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PIYUSH BIPINCHNADRA PARIKH
Versus
STATE OF GUJARAT NOTICE TO BE SERVED THROUGH PUBLIC
PROSECUTOR & 1 other(s)
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Appearance:
MR SUNIL S JOSHI(2925) for the Applicant(s) No. 1
VIVAN T SHAH(7947) for the Applicant(s) No. 1
for the Respondent(s) No. 3
MR.PARTH CONTRACTOR(7150) for the Respondent(s) No. 2
MR. MITESH AMIN, PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE B.N. KARIA
Date : 11/01/2021
ORAL ORDER
Mr. Arjun Joshi, learned advocate states that he has received instructions to appear for and on behalf of the applicant in respective petition i.e. Special Criminal Application NO.6648 of 2020, Special Criminal Application No.7194 of 2020 and Special Criminal Application No.7355 of 2020 and sought permission to appear on behalf of the Page 1 of 2 Downloaded on : Mon Aug 23 00:11:05 IST 2021 R/SCR.A/7398/2020 ORDER applicant in these petitions and he shall file his Vakalatnama before the Registry. He further states that learned advocate Mr.S.M. Vatsa is also appearing with him and will proceed the matter.
Learned Public Prosecutor has submitted that State has also preferred a separate application for vacating interim relief in present applications, and due to interim relief, investigation is completely held up and stayed. It is requested to expedite the matter and fix the nearest date to proceed all these matters.
Considering the request made, let these matter are fixed on 27.01.2021.
Interim relief, if any, granted earlier shall continue till then.
(B.N. KARIA, J) SUYASH Page 2 of 2 Downloaded on : Mon Aug 23 00:11:05 IST 2021