Section 19 in National Cadet Corps (Girls Division) Rules, 1949
19. Period of appointment.
- Subject to the provisions of Rule 26, a person commissioned as an officer in the Girls' Division of the National Cadet Corps shall hold that commission for a period from the date of her commission until she reaches 45 years of age, when she shall be discharged from the Corps:Provided that the Ministry of Defence, Government of India, may permit any such officer to serve for a longer period.
