(1)The Executive Council shall consist of the following; namely :-(a)the vice-Chancellor - Chairman;(b)the Pro-Vice-Chancellor, if any;(c)Principal Secretary/Secretary to the State Government in the Higher Education Department;(d)Principal Secretary/Secretary to the State Government in the Finance Department;(e)Two Deans of Faculties by rotation in the manner prescribed;(f)One Professor representing one of the University faculties to be selected in the manner prescribed;(g)Two Principals of affiliated colleges, if any, to be selected in the manner prescribed;(h)Three members of the Court nominated by the Chancellor, none of whom shall be an employee of the University;(i)Three nominees of the Chancellor, who shall be persons of eminence in areas like Industry, Management, Higher Education, Science and Technology.
