Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(iv) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iv)A separate circuit as mentioned under clause (iii) above for each tariff applicable to consumer shall be run from the supplier's points of supply. Wall plugs used on these circuits shall be three pin type, the third pin being an earth connection. Two pin plugs and sockets shall not be allowed. All appliances used in the bath-room or in other damp locations must be effectively earthed.