Madhya Pradesh High Court
Ramesh Chandra Jain vs Shri Vijay Dharm Soori Samadhi Mandir ... on 4 February, 2022
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
1 The High Court Of Madhya Pradesh FA No. 132 of 2022 (RAMESH CHANDRA JAIN Vs SHRI VIJAY DHARM SOORI SAMADHI MANDIR THR. AND OTHERS) Gwalior, Dated : 04-02-2022 Heard through Video Conferencing.
Shri Anand Bhardwaj, counsel for the appellant. Shri Akshat Kumar Jain, counsel for the caveator. Let a copy of this appeal memo along with all the annexures be supplied to counsel for the caveator by counsel for the appellant within three working days.
Record o the court below be called for. List thereafter.
(SATISH KUMAR SHARMA) JUDGE Rks RAM KUMAR SHARMA 2022.02.05 11:37:10 +05'30'