Karnataka High Court
Vithal vs Anandraya on 10 March, 2010
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
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CIRCUIT BENCH AT GULBARGA
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BEFORE
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BETWEEN L' A
1.VITHALQ % ;
S/O LATE NAGAPPA KALQJI, _ '
AGED 613YEARS, % .
OCC.AGRiCULTURE'.g._]'*
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QULBARGA W 5625 _3;;G:5
2. SHIVAS§~EARAN2'¥E?PA;'i.4 %
Sm {ATE N*AG;--A'PPz¥§ %:;gaK':>:,;s:A?%--- '
AGED 50 YEARS, % '
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R/C} VIL~L1'?;G'E KQ};~I3NGi)R;'
§,?:SA¥'AVE{§§L§f":A.N TAE,-E«Ei., %%%% <4 .
PEN 1331x5235 .MAPPmLAm'5
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