Section 2(2)(iii) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(iii)a Subsidiary Bank as defined in the State Bank of India (Subsidiary Banks) Act, 1959 (Central Act 38 of 1959);

Legal Document View