Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Maharashtra - Subsection Section 96(3) in Maharashtra Land Revenue Code, 1966 (3)He shall then fix standard rates for each class of and in each group on a consideration of the relevant matters as provided in sub-section (2) of Section 94,
