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[Cites 0, Cited by 2] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(3) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

(3)The Licensing Officer may also on his own motion cause the enquiry to be made in the matter of any loss or deterioration in any agricultural produce stored in a cold storage and pass such orders as to the amount of compensation payable by the licensee to the hirer as he thinks proper and just.